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State of Haryana - Section

Section 7 in Haryana State Central Co-operative Bank's Staff Service (Common Cadre) Rules, 1975

7. Holidays.

- 7.1 The Bank shall remain closed on all Sundays and such other days as the Government may by notification declare to be holidays under the Negotiable Instruments Act.
7.2Half yearly and Yearly Account closing days on last day of June and December respectively declared as holidays under the Negotiable Instruments Act, shall not be holidays for the Bank Staff.