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[Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4)(a) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

(a)Variable Charge (VC) in Rs/ kWh,shall be the sum of the cost of normative quantities of primary and secondary fuel for delivering ex-bus one kWh of electricity in Rs/kWh and shall be computed as under: