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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(4) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007

(4)Variable charge component shall cover fuel costs and shall be worked out on the basis of ex-bus energy delivered from the generating station as per following formula:
(a)Variable Charge (VC) in Rs/ kWh,shall be the sum of the cost of normative quantities of primary and secondary fuel for delivering ex-bus one kWh of electricity in Rs/kWh and shall be computed as under:
VC =| 100 x {Pp x (Qp)n + Ps x (Qs)n }(100-(AUXn) )
Where,Pp = Price of primary fuel namely coal or lignite, as the case may be, in Rs/kg.
(Qp)n = Normative Quantity of primary fuel required for generation of one kWh of electricity at generator terminals in kg and shall be computed on the basis of normative gross Station Heat Rate (less heat contributed by secondary fuel oil for coal/lignite based generating stations) and gross calorific value of coal/lignite as fired.
Ps = Price of Secondary fuel oil in Rs./ml,
(Qs)n =Normative Quantity of Secondary fuel oil in ml/kWh, and
AUXn= Normative Auxiliary Energy Consumption as % of gross generation.Provided that Pp & Ps, for the year shall be based on audited figures of previousyear & shall be subjected to prudence check by the Commission.Parameters Units Unit Size of CPP (MW)
(b)Station-wise energy charges will be worked out for the purpose of billing based on weighted average rate of actual units generated
(c)Adjustment to variable charge on account of variation in price of fuels shall be carried out on quarterly basis based on actual cost of fuel and calorific value of fuel, during immediate preceding quarter.
Provided that for any variation in REC exceeding 10% of that approved by the Commission during fiscal year, shall be subject to approval of the Commission for which necessary calculations with supporting documents shall be provided in support of the claim.
(d)Normative performance parameters for the determination of variable charge component under these Regulations shall be as under:
Parameters Units Unit Size of CPP (MW)
<30 MW 30 but <60 MW 60 but <110 MW 110 MW & above
Station Heat rate Kcal/k Wh 3200 3000 2700 As per RERC (Terms & Conditions fordetermination of Tariff) Regulations, 2004
Specific Oil Consumption ml/kWH 3.00 2.50 2.00
Auxiliary Consumption factor % 11.00% 10.75% 10.50%
Note. - In case of CPP having number of units of different rating, their average rating will be considered.