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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(1) in The U.P. Go-Seva Ayog Adhiniyam, 1999

(1)The Government may, by notification, establish at Lucknow a body to be known as the Uttar Pradesh Go-Sewa Ayog to exercise the powers conferred on, and to perform the functions assigned to it under this Adhiniyam.