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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Mizoram - Subsection

Section 18(2) in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

(2)For the purpose of this rule a person shall not be deemed to be an employee of District Council by reason only of his being a member of the Executive Committee of the District Council.