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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(ii) in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

(ii)They shall apply to all professional Institutions imparting Under Graduate Professional courses in planning and Architecture (B Arch, B. Planning and other related courses) in the State.