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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006

1. Short Title applicability and commencement.

- (i) These rules may be called the Andhra Pradesh Regulation of Admissions into Under Graduate Professional courses in Planning and Architecture (B. Arch, B. Planning and other related courses) Rules, 2006.
(ii)They shall apply to all professional Institutions imparting Under Graduate Professional courses in planning and Architecture (B Arch, B. Planning and other related courses) in the State.
(iii)They shall come into force from the academic year 2006-2007.