Section 101 in Jammu and Kashmir Panchayati Raj Rules, 1996
101. Election of Vice-Chairman, District Planning and Development Board.
- The Vice-Chairman of the District Planning and Development Board shall be elected in the same manner as prescribed for the election of the Vice-Chairman, Block Development Council as mentioned under rule 106 provided the meeting convened for the purpose shall be presided over by the Chairman, District Planning and Development Board.
