Delhi High Court - Orders
Garima Khera vs Anmol Khera on 14 October, 2022
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ TR.P.(C.) 87/2022
GARIMA KHERA ..... Petitioner
Through: Ms.Preeti Singh, Mr.Sanklan Porwal,
Ms.Saumya Dwivedi, Ms.Kumkum
Mandhany and Ms.Rachna Nain,
Advocates
versus
ANMOL KHERA ..... Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 14.10.2022 CM APPL. 44685/2022 (for early hearing) Matter is taken up on an application for early hearing. Present petition has been filed seeking transfer of Domestic Violence Complaint Case No.1038 of 2021 titled as Garima Khera vs. Anmol Khera & Ors. from the court of learned Metropolitan Magistrate, Patiala House District Court, New Delhi to the court of Principal Judge, Family Court, Rohini District Court (North), Delhi.
Issue notice of the application to the respondent/non applicant through all permissible modes, returnable for 22.11.2022, the date already fixed.
DINESH KUMAR SHARMA, J OCTOBER 14, 2022/rb Signature Not Verified Digitally Signed By:RAJ BALA Signing Date:20.10.2022 18:08:35