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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Maharashtra - Subsection

Section 1(3)(b) in Maharashtra Kidney Transplantation Act, 1982

(b)in the remaining area or areas in the State, on such date as the State Government may, by notification in the Official Gazette, appoint, and different dates may be appointed for different areas.