Section 5 in Jammu and Kashmir Kahcharai Act, 1994
5. Barrier or Check posts.
(a)The Chief Conservator of Forests shall, by notification in the Government Gazette, establish barrier and checking posts in the State territories at suitable places for the purposes of enumerating livestock entering the State from outside or moving from place to place within the State and for levying fluctuating Kahcharai dues thereon.(b)Such barrier and checking posts shall also be notified in the towns and villages in the neighbourhood thereon:Provided that barrier or checking posts now existing shall be deemed to have been established under this Act.
