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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 5(a) in Jammu and Kashmir Kahcharai Act, 1994

(a)The Chief Conservator of Forests shall, by notification in the Government Gazette, establish barrier and checking posts in the State territories at suitable places for the purposes of enumerating livestock entering the State from outside or moving from place to place within the State and for levying fluctuating Kahcharai dues thereon.