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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Chattisgarh - Subsection

Section 24(1) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(1)Co-ordination Committee established under the Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973) shall exercise the powers and perform the functions enumerated in Section 34 of the said Act.