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State of Chattisgarh - Section

Section 24 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

24. Co-ordination Committee.

(1)Co-ordination Committee established under the Vishwavidyalaya Adhiniyam, 1973 (No. 22 of 1973) shall exercise the powers and perform the functions enumerated in Section 34 of the said Act.
(2)Kulpati shall be ex-officio member of the Coordination Committee.