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State of Chattisgarh - Section

Section 4 in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

4. The objects of the University.

- The objects of the University shall be -
(I)to advance and disseminate learning and knowledge by different means, including the use of any communication technology;
(II)to provide opportunities for higher education to a larger segment of the population and to promote the educational well being of the community in general;
(III)to encourage the open University and distance education systems in the educational pattern of the State.