Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(II) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004 (II)to provide opportunities for higher education to a larger segment of the population and to promote the educational well being of the community in general;
