Section 159(2) in Rajasthan Panchayati Raj Rules, 1996
(2)[ The Panchayat may also allot plots upto 1500 sq. yards in abadi area, on priority basis, for construction of godowns/ offices to-(i)Primary Agricultural Cooperative Society/Large Sized Multipurpose Marketing Society, at 50% of the Market price as mentioned in sub-rule (5) of Rule 152;(ii)Gram Sewa Sahakari Samiti or Kray Vikary Sahakari Samiti, free of charge subject to confirmation by the State Government.]
