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[Cites 0, Cited by 0] [Section 159(2)] [Section 159] [Entire Act]

State of Rajasthan - Subsection

Section 159(2)(i) in Rajasthan Panchayati Raj Rules, 1996

(i)Primary Agricultural Cooperative Society/Large Sized Multipurpose Marketing Society, at 50% of the Market price as mentioned in sub-rule (5) of Rule 152;