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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Madhya Pradesh - Subsection

Section 31(a) in The M.P. Chechak Tika Adhiniyam, 1968

(a)to every vaccinator copies of forms of certificates or memorandum required to be delivered under this Act and of such books or registers as the Chief Superintendent may, from time to time, require the vaccinator to keep; and