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State of Madhya Pradesh - Section

Section 31 in The M.P. Chechak Tika Adhiniyam, 1968

31. Supply of copies of forms, books and registers.

- The Chief Superintendent shall, from time to time, supply on demand,-
(a)to every vaccinator copies of forms of certificates or memorandum required to be delivered under this Act and of such books or registers as the Chief Superintendent may, from time to time, require the vaccinator to keep; and
(b)to every Registrar of Births copies of forms of notice and book required under Section 17 and of register of postponed vaccinations under Section 20.