Section 15 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974
15. Secretary to District Council.
- There shall be a Secretary to District Council, who will be appointed by the Chairman of the District Council. The Secretary shall not be a member of the District Council.Note - There is no bar to the Secretary to the Executive Committee also functioning as Secretary to the District Council. The two posts could advantageously be held by the same person.
