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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(2) in The Fertilizer (Control) Order, 1985

(2)The laboratory shall analyse the sample and forward the analysis report in Form "L" within 60 days from the date of receipt of the sample in the laboratory to the authority specified in the said memorandum.