Section 30 in The Fertilizer (Control) Order, 1985
30. Time - limit for analysis and communication of result.
(1)Where sample of a fertilizer has been drawn, the same shall be despatched, along with a memorandum in Form K to the laboratory for analysis within a period of seven days from the date of its drawal.(2)The laboratory shall analyse the sample and forward the analysis report in Form "L" within 60 days from the date of receipt of the sample in the laboratory to the authority specified in the said memorandum.(3)The authority to whom the analysis report is sent under sub - clause (2) shall communicate the result of the analysis to the dealer/manufacturer/pool handling agency from whom the sample was drawn within 30 days from the date of receipt of the analysis report of the laboratory.IX. Miscellaneous
