Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(2)(b) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(b)One representative each of National Dairy Research Institute, Karnal, Central Soil Salinity Research Institute, Karnal, Indian Institute of Wheat and Barley Research, Karnal, Sugarcane Research Institute-Karnal, Central Institute of Cotton Research, Sirsa, Central Ground Water Board (CGWB),Chandigarh and Regional Centre of Organic Farming, Panchkula and three eminent scientists in the field of agriculture and allied sector to be nominated by the Chairperson of the Council, as special invited members.