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State of Haryana - Section

Section 10 in The Haryana Kisan Kalyan Pradhikaran Act, 2018

10. Agriculture Advisory Council.

(1)The Government shall constitute a Council to be called the Agriculture Advisory Council, who shall aid and advise the Pradhikaran in making policy decisions to ensure a better standard of living for farmers, to provide relief/compensation to farmers in cases of natural calamities and or taking effective steps for the welfare of farmers.
(2)
(a)The Council shall consist of the following members, namely:-
(i) The Chief Secretary to Government, Haryana Chairperson
(ii) Vice-Chancellor, Chaudhary Charan Singh HaryanaAgricultural University, Hisar Member
(iii) Vice-Chancellor, Maharana Partap HorticulturalUniversity, Karnal Member
(iv) Vice-Chancellor, Lala Lajpat Rai University ofVeterinary and Animal Sciences, Hisar Member
(v) Vice-Chancellor, Haryana Vishwakarma SkillUniversity, Gurugram Member
(vi) Head of the Department, Agriculture and Farmers’Welfare Member-Secretary
(vii) Head of the Department, Horticulture Member
(viii) Head of the Department, Animal Husbandry andDairying Member
(ix) Head of the Department, Fisheries Member
(x) Head of the Department, Industries and Commerce Member
(xi) Head of the Department, Development andPanchayats Member
(xii) Head of the Department, Rural Development Member
(xiii) Head of the Department, Irrigation and WaterResources Member
(xiv) Head of the Department, Food, Civil Supplies andConsumer Affairs Member
(xv) Head of the Department, Co-operation Member
(xvi) Head of the Department, New and Renewable Energy Member
(xvii) Head of the Department, Forests and Wildlife Member
(xviii) Head of the Department, Environment Member
(xix) Chief Administrator, Haryana State AgriculturalMarketing Board Member
(xx) Chief Engineer- Command Area DevelopmentAuthority Member
(xxi) Chief Executive Officer – State LevelNodal Agency Member
(xxii) Mission Director – Haryana StateHorticulture Development Agency Member
(xxiii) Mission Director – Haryana SkillDevelopment Council Member
(xxiv) Managing Director – Haryana AgroIndustries Corporation Member
(b)One representative each of National Dairy Research Institute, Karnal, Central Soil Salinity Research Institute, Karnal, Indian Institute of Wheat and Barley Research, Karnal, Sugarcane Research Institute-Karnal, Central Institute of Cotton Research, Sirsa, Central Ground Water Board (CGWB),Chandigarh and Regional Centre of Organic Farming, Panchkula and three eminent scientists in the field of agriculture and allied sector to be nominated by the Chairperson of the Council, as special invited members.
(c)Such persons, not less than five and not more than ten, to be nominated by the Pradhikaran, amongst progressive farmers recognized with State/ National award in agriculture and allied sector including agriculture entrepreneur running agro-business and agro-industries in the State, in such manner and for such term, as may be prescribed as members.
(3)The Chief Secretary to Government, Haryana shall preside over the meetings of the Council. The Head of the Department, Agriculture and Farmers' Welfare shall be the Member-Secretary of the Council who shall forward the recommendations of the Council, along with an explanatory memorandum on the action taken or proposed to be taken thereon to the Chief Executive Officer of Pradhikaran for consideration/ decision of the Pradhikaran.
(4)The procedure for conduct of meetings and transactions of business of the Council shall be such, as may be prescribed.