Section 10 in THE KERALA CO-OPERATIVE SOCIETIES (AMENDMENT) ACT, 2021
10. Insertion of new section 80BB.— After section 80B of the principalAct, the following
section shall be inserted, namely :—“80BB. Recruitment Committees for appointments in Regional Co-operativeMilk Producers’ Union.—(1) Notwithstanding anything contained in this Act or the rulesmade thereunder Government shall, by notification in the Gazette, constitute RecruitmentCommittees which shall be the competent committees for the entire selection and recruitmentprocess of all permanent employees of the Regional Co-operative Milk Producers’ Union.(2)The Recruitment Committee for undertaking the selection process of allemployees other than the Managing Director shall consist of not more than eight members. TheSecretary to Government in charge of Dairy Development Department shall be the Chairmanof the Committee and the Managing Director of the apex body of the Regional Co-operativeMilk Producers' Union, appointed by the Government, shall be the Convenor of the Committee.The other members shall be as follows, namely:—(i)Registrar of Dairy (Co-operatives);(ii)Chairman of the Apex Society;(iii)Joint Director (General), Dairy Development Department or JointSecretary to Government, Dairy Development Department, Government of Kerala;(iv)An expert from Dairy Industry, nominated by the Government;(v)Chairman, Regional Co-operative Milk Producers' Union;(vi)Managing Director, Regional Co-operative Milk Producers' Union.(3)The Recruitment Committee for undertaking the selection process of the ChiefExecutive or the Managing Director of the Regional Co-operative Milk Producers' Union shallconsist of not more than four members. The Secretary to Government in charge of DairyDevelopment Department shall be the Chairman of the Committee and the Chairman ofRegional Co-operative Milk Producers’ Union shall be the Convenor of the Committee. Theother members shall be the Managing Director of the apex society and an expert from dairyIndustry, nominated by the Government.”.
