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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(3) in The Wild Life (Protection) (Orissa) Rules, 1974

(3)Every Book containing blank Vouchers shall be presented to the Chief Wild Life Warden or the authorised officer for affixing his initials or Stamp on such Book before it is brought into use.