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State of Odisha - Section

Section 43 in The Wild Life (Protection) (Orissa) Rules, 1974

43. Bill, Cash-Memo as Voucher how to be maintained.

(1)Every Bill, Cash-Memo or Voucher, as the case may be, referred to in Rule 42 shall be in Triplicate and serially numbered.
(2)The Duplicate and Triplicate copy of every Bill, Cash Memo or Voucher shall be retained by the licensee and the original copy
(a)in the case of a Bill or Cash-Memo, sh.all be given to the purchaser; and
(b)in the case of a Voucher shall be given to the owner of the Trophy.
(3)Every Book containing blank Vouchers shall be presented to the Chief Wild Life Warden or the authorised officer for affixing his initials or Stamp on such Book before it is brought into use.
(4)The Duplicate copy of every Bill, Cash-Memo or Voucher shall be sent along with the monthly return referred to in Rule 45.