Section 36(5)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

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Union of India - Subsection

Section 36(5)(a) in Pension Fund Regulatory and Development Authority (Employees Service) Regulations, 2015

(a)Female Employees:

(i)14 days for tubectomy / laproscopy

(ii)1 day on the day on which the husband undergoes vasectomy.

(iii)1 day on the day of IUD insertion / reinsertion.