Himachal Pradesh High Court
M/S Kundlas Loh Udyog vs . Hpseb Ltd. & Ors. on 14 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/S Kundlas Loh Udyog vs. HPSEB Ltd. & Ors.
CWP No.1018 of 2022.
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14.03.2022. Present: Mr. Manik Sethi, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for respondent No.1.
Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Additional Advocate Generals, Mr. Bhupinder Thakur, Mr. Yudhbir Singh Thakur, Deputy Advocate Generals and Mr. Rajat Chauhan, Law Officer, for respondent No.2.
Mr. N.K. Sood, Senior Advocate with Mr. Gaurav Sharma, Advocate, for respondent No.3.
Learned counsel for respondent No.1 has placed on record the instructions dated 14.03.2022. In counter to that, learned counsel for the petitioner has also placed on record the feasibility report. Learned counsel for the petitioner prays for and is granted a week's time to place on record certain additional documents.
List on 22.03.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) 14th March, 2022. Judge (krt) ::: Downloaded on - 14/03/2022 20:15:40 :::CIS