Himachal Pradesh High Court
M/S Kundlas Loh Udyog vs . Hpseb on 7 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
M/S Kundlas Loh Udyog vs. HPSEB .
CWP No. 1018 of 2022 07.03.2022 Present: Mr. Manik Sethi, Advocate, for the petitioner.
Mr. Vikrant Thakur, Advocate, for respondent No.1.
Mr. Ashok Sharma, Advocate General with Mr. Shiv Pal Manhans, Mr. Vinod Thakur Additional Advocates General and Mr. Rajat Chauhan, Law Officer for respondent No. 2.
Mr. N.K. Sood, Senior Advocate, with Mr. r Gaurav Sharma, Advocate, for respondent No.3.
Notice. Mr. Vikrant Thakur, Advocate, Mr. Vinod Thakur, learned Additional Advocate General and Mr. Gaurav Sharma, Advocate, appear and waive service of notice on behalf of respondents No. 1 to 3, respectively. Reply/instructions be filed/obtained before the next date of hearing. List on 14th March, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 7th March, 2022 (himani/raman) ::: Downloaded on - 07/03/2022 20:17:44 :::CIS