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[Cites 0, Cited by 0] [Section 525(9)] [Section 525] [Entire Act]

State of Odisha - Subsection

Section 525(9)(ix) in Orissa Municipal Rules, 1953

(ix)"general use" a site shall be put up to general use if the building constructed or to be constructed thereon or any part thereof are used or intended or likely to be used or entitled to be used for any purpose other than residential or industrial;