(9)(i)bazar area means (a) sites on both sides of a road declared in any scheme or by a rule to be a bazar road, (b) sites reserved for shops in any scheme or by a rule;(ii)"workmen's area" means an area reserved generally for occupation by labour class people and/or declared as such in any scheme or by any rule;(iii)"workmen's site" means a site in a workmen's area;(iv)"residential area" means an area intended for dwelling house;(v)"industrial area" means an area intended for ware-houses and for factories;(vi)"new area" means any area developed for building site either by a local body or by a private person or by a private body as per layout approved by the council;(vii)"residential use" means a site shall be considered to be put up to residential use if the buildings constructed or to be constructed therein are used for human habitation only;(viii)"industrial use" a site shall be considered to be put up to industrial use if the building constructed or to be constructed thereon or any part thereof are used or intended or likely to be used or entitled to be used as a factory or a workshop;(ix)"general use" a site shall be put up to general use if the building constructed or to be constructed thereon or any part thereof are used or intended or likely to be used or entitled to be used for any purpose other than residential or industrial;