Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 107(3)] [Section 107] [Entire Act] State of West Bengal - Subsection Section 107(3)(c) in Kolkata Municipal Corporation Building Rules, 2009 (c)a window not less than 1 sq. m. in the area opening directly to an interior or exterior open space, or into any shaft.