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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Himachal Pradesh - Subsection

Section 35(1) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(1)The following shall be the constituent colleges :-
(a)in respect of the Chaudhary Sarwam Kumar Himachal Pradesh Krishi Vishva Vidyalaya
(i)the College of Agriculture, Palampur
(ii)the College of Veterinary and Animal Sciences, Palampur; and
(iii)such other colleges as may be established by the University after the commencement of this Act, and
(b)in respect of Dr. Yashwant Singh Parmar University of Horticulture and Forestry, Solan-
(i)the College of Horticulture, Solan
(ii)the College of Forestry, Solan; and
(iii)such other Colleges as may be established by the University after the commencement of this Act.