Section 35(1)(a) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

(a)in respect of the Chaudhary Sarwam Kumar Himachal Pradesh Krishi Vishva Vidyalaya

(i)the College of Agriculture, Palampur

(ii)the College of Veterinary and Animal Sciences, Palampur; and

(iii)such other colleges as may be established by the University after the commencement of this Act, and

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