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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991

(i)Authority who appoints a Stipendiary Engineers or such other authority as may be notified from time to time by Government, and includes, Director, Pachayatraj Department, Director of Municipal Administration, Chief Engineers of Works, H & UD Irrigation, Energy, Rural Development, Chairman, O.S.E.B. and respective Public Sector Undertakings.