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State of Odisha - Section

Section 2 in Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991

2. Definitions.

- In these instructions, unless there is anything repugnant in the subject or context -"Appointing authority" means -
(i)Authority who appoints a Stipendiary Engineers or such other authority as may be notified from time to time by Government, and includes, Director, Pachayatraj Department, Director of Municipal Administration, Chief Engineers of Works, H & UD Irrigation, Energy, Rural Development, Chairman, O.S.E.B. and respective Public Sector Undertakings.
(ii)Stipendiary Engineers means an unemployed engineer appointed by the Government under the scheme notified by the P. & C. Department in their Resolution No. 19207 dated 22.9.1990 after selection from the panel maintained by the said Department.
Note. - Initially, the stipendiary engineers (Civil and Mechanical) are to be appointed by Irrigation Department. Then they will be sent on deputation to other Departments when required for their eventual deployment by the concerned Departments.