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[Cites 0, Cited by 0] [Section 92] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 92(c) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(c)does not furnish the information called for by the Board under clause (a) of sub-section (1) of section 18 of the Depositories Act or furnishes information which is false or misleading in any material particular;