Section 18 in U.P. Consolidation of Holdings Rules, 1954
18.
Sections 7 and 54(2)(d). - (a) The village map of the unit placed under consolidation operation shall be revised either -(i)by the ordinary method of map correction in which each field as shown in the map is compared with its shape and size on the spot and, where necessary, the shape and size on the map are corrected after necessary measurements, or(ii)by a complete professional survey (resurvey).The District Deputy Director of Consolidation, shall, therefore, if he has not already got the necessary information with him get enquiries made into the condition of the village maps of all the units placed under consolidation operations in his district and select villages for bringing the maps up-to-date by either of the two methods indicated above. He shall then proceed to get the maps revised accordingly [* * *].(b)In carrying out professional survey of villages instructions contained in Chapters VI and IX, and in revising the maps by the ordinary methods of map correction instructions contained in Chapters VII and IX of the Manual for the Revision of Maps and Records will, mutatis mutandis apply.(c)[* * *] [Deleted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.].(d)[ The work of ordinary map correction shall be carried out by the Consolidation Lekhpal. This will be checked by the Consolidator and the Assistant Consolidation Officer during their field-to-field partals of the village in accordance with the instructions of the Director for the time being in force. [Substituted by Notification No. 437-CH/I-E-256-61, dated 25.3.1964.](e)In a rectangulation village the work of professional survey and rectangulation shall be carried out by a Rectangulator whose work shall be checked by the Assistant Rectangulation Officer and the Rectangulation Officer.]Partals
