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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(b) in U.P. Consolidation of Holdings Rules, 1954

(b)In carrying out professional survey of villages instructions contained in Chapters VI and IX, and in revising the maps by the ordinary methods of map correction instructions contained in Chapters VII and IX of the Manual for the Revision of Maps and Records will, mutatis mutandis apply.