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[Cites 0, Cited by 0] [Section 91] [Entire Act]

State of Uttar Pradesh - Subsection

Section 91(1) in The U.P. Water Supply and Sewerage Act, 1975

(1)In the discharge of its functions, a Jal Sansthan shall be guided by such directions on questions of policy as may be given to it by the Nigam.