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State of Uttar Pradesh - Section

Section 91 in The U.P. Water Supply and Sewerage Act, 1975

91. Direction to a Jal Sansthan on questions of policy.

(1)In the discharge of its functions, a Jal Sansthan shall be guided by such directions on questions of policy as may be given to it by the Nigam.
(2)If any question arises whether any matter is or is not a matter as respects which the Nigam may issue a direction under sub-section (1), the decision of the State Government shall be final.