Section 16(3) in Tamil Nadu Infrastructure Development Rules, 2012
(3)The power to sanction expenditure from the Project Preparation Fund shall be delegated as follows:(a)Upto Rs. 5 lakhs - CEO;(b)From Rs. 5 lakhs upto Rs. 50 lakhs - A Sub committee of the Executive Committee comprising Principal Secretary to Government (Finance Department), the CEO and one other member to be nominated by the Executive Committee;(c)From Rs. 50 lakhs upto Rs. 5 Crores - The Executive Committee;(d)Above Rs. 5 Crores - The Board:Provided that the expenditure sanctioned by authorities other than the Board shall be reported to the Board at its next meeting;
