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[Cites 0, Cited by 0] [Section 16(3)] [Section 16] [Entire Act]

State of Tamilnadu - Subsection

Section 16(3)(b) in Tamil Nadu Infrastructure Development Rules, 2012

(b)From Rs. 5 lakhs upto Rs. 50 lakhs - A Sub committee of the Executive Committee comprising Principal Secretary to Government (Finance Department), the CEO and one other member to be nominated by the Executive Committee;