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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(1) in Himgiri Zee University Act, 2003

(1)Chairman of Taleem Research Foundation, Ahmadabad, Gujarat will be the first Chancellor of the University, whose tenure shall be of five years, thereafter Taleem Research Foundation, with the prior concurrence of the Visitor, would appoint the Chancellor from amongst its trustees.