Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] Union of India - Subsection Section 1(3) in Sugar Development Fund Act, 1982 (3)It shall come into force on such [date] [ 1-6-1982 :vide notification No.G.S.R.436 (E) dated 29-5-1982,Gazette of India Extraordinary 1982 ,Pt.II Section 3(I) ] as the Central Government may, by notification in the Official Gazette, appoint.
