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[Cites 0, Cited by 0] [Section 30(9)] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(9)(v) in Karnataka Janapada Vishwavidyalaya Act, 2011

(v)one Associate Professor and one Assistant Professor in each Department of Studies nominated by the Vice-Chancellor by rotation in the order of seniority for a term of two years;