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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Karnataka - Subsection

Section 30(9) in Karnataka Janapada Vishwavidyalaya Act, 2011

(9)Each Faculty shall consist of the following members, namely:-
(i)the Dean of the faculty;
(ii)the Registrar ;
(iii)the Chairman of the Department of Studies in the faculty;
(iv)all the Professors and in the absence of Professors, Associate Professors in the Faculty from each Department in the faculty;
(v)one Associate Professor and one Assistant Professor in each Department of Studies nominated by the Vice-Chancellor by rotation in the order of seniority for a term of two years;
(vi)two folklore experts nominated by the Vice-Chancellor for a term of two years; and
(vii)such other persons as may be specified by the Statutes.