Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Haryana - Subsection Section 5(2) in The Housing Board, Haryana (Regulations of Business), Regulations, 1980 (2)No appropriation shall be made by any section other than Finance Section, except in accordance with such general delegation, as the Board may have made.
